Section 10(2) in The Beedi and Cigar Workers (Conditions of Employment) Act, 1966
(2)Without prejudice to the generality of sub-section (1), there shall be in any work room of such premises at least four and a quarter cubic metres of space for every person employed therein, and for the purposes of this sub-section, no account shall be taken of any space which is more than three metres above the level of the floor of the work room.
