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[Cites 0, Cited by 0] [Section 75E(1)] [Section 75E] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75E(1)(iii) in The M.P. Irrigation Act, 1931

(iii)construct and maintain all works necessary for the passage across such field channel and for affording proper communications across it for the convenience of the permanent holders and occupiers of the neighbouring land.