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[Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(9)(e) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(e)In the case of gazetted officers, His Excellency the Governor will issue the letter of thanks after receiving the recommendations of the Head of the Department and the Member or Minister in-charge of that Department.