Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(3) in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011 (3)The agencies appointed under sub-regulation (1) shall carry out the responsibilities as specified by the Commission from time to time.
