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Union of India - Section

Section 11 in Merchant Shipping (Seafarer Accommodation) Rules, 2016

(11)Marking. - (a) Every space forming part of the seafarer accommodation of a ship shall be marked inside the room with the marking specified in the Third Schedule.
(b)No space forming part of the seafarer accommodation of a ship to which these rules apply, shall be marked whether inside or outside with any marking which may be taken to indicate that the space is appropriated for use by persons differing in number of description from the persons for whose use the space has been certified by a surveyor.