Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 23 in The M.P. Extension of Laws Act, 1958 23. The Central Provinces Children Act, 1928 (X of 1928) Section 1. - In sub-section (2), for "Mahakoshal region" substitute "Madhya Pradesh."Section 3. - For "Mahakoshal region" substitute "Madhya Pradesh".
