Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Gujarat - Subsection Section 65(7) in Gujarat Value Added Tax Rules, 2006 (7)The provisions of rules 19 and 26 shall mutatis mutandis apply to the payment and the declaration made under this rule.
