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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(a) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(a)if the fact on the basis of which penalty is to be imposed on the officer or employee have been established in the Court of Law or Court martial; or