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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53(2)(f) in Andhra Pradesh Electricity Reform Act, 1998

(f)the particulars to be furnished, the collection of information details, particulars, documents, accounts, books and other records from or of the persons involved in the generation, transmission distribution, supply and use of electricity the form and manner in which the same are to be furnished and enforcing and compelling the production of the same;