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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2)(f) in The Haryana Regulation and Control of Crushers Act, 1991

(f)period within which the reports and statements to be submitted by the licensees and the authority to which such reports and statements shall be submitted;