Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2B)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2B)(viii) in The West Bengal Public Libraries Act, 1979

(viii)one person to be nominated by the Chairman of the Darjeeling Gorkha Hill Council from amongst the Councillors of the Daijeeling Gorkha Hill Council;