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Rajasthan High Court - Jaipur

Smt Ramti Devi Rawat vs State Of Rajasthan on 25 April, 2019

Author: Prakash Gupta

Bench: Prakash Gupta

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 1961/2019

                                   Smt Ramti Devi Rawat
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. KP Mathur For Respondent(s) : Mr. Atul Kumar Sharma PP HON'BLE MR. JUSTICE PRAKASH GUPTA Judgment / Order 25/04/2019 Learned PP is directed to call for the status report of the case.

List on 16/5/2019.

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