Rajasthan High Court - Jaipur
Smt Ramti Devi Rawat vs State Of Rajasthan on 25 April, 2019
Author: Prakash Gupta
Bench: Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 1961/2019
Smt Ramti Devi Rawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. KP Mathur For Respondent(s) : Mr. Atul Kumar Sharma PP HON'BLE MR. JUSTICE PRAKASH GUPTA Judgment / Order 25/04/2019 Learned PP is directed to call for the status report of the case.
List on 16/5/2019.
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