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Supreme Court - Daily Orders

The M.P. Public Service Commission vs Deepak Singhal on 4 September, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.119                          COURT NO.6                SECTION IV-C

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   6103/2024

     THE M.P. PUBLIC SERVICE COMMISSION                             Appellant(s)

                                                   VERSUS

     DEEPAK SINGHAL & ANR.                                          Respondent(s)

     WITH C.A. No. 6104-6105/2024

     C.A. No. 6106-6107/2024
     (IA No. 127822/2018 - INTERVENTION APPLICATION)

     Date : 04-09-2024 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
                         HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Appellant(s)
                                   Mr. Atmaram N.S. Nadkarni, Sr. Adv.
                                   Dr. Harsh Pathak, Adv.
                                   Ms. Shaveta Mahajan, AOR
                                   Mr. Mohit Choubey, Adv.
                                   Mr. Santosh Rebello, Adv.

                                   Mr. Gaurav, AOR
                                   Mr. Adarsh Tripathi, Adv.
                                   Mr. Ajitesh Garg, Adv.
                                   Mr. Vikram Singh Baid, Adv.
                                   Mr. Prakash Pathak, Adv.
                                   Mr. Gaurav Srivastava, Adv.

     For Respondent(s)
                                   Mr. Shuchi Singh, AOR

                                   Mr. Sanjay Kumar Dubey, AOR
                                   Ms. Shuchi Singh, Adv.
                                   Mr. Rakesh Kumar Tewari, Adv.
                                   Mr. Vivek Kumar Pandey, Adv.
                                   Mr. Krishna Kant Dubey, Adv.
                                   Mr. Ujjwala Krishna, Adv.
Signature Not Verified
                                   Mr. Nirmit Bhalla, Adv.
Digitally signed by
Anita Malhotra
Date: 2024.09.05
18:12:35 IST
Reason:




                                                    1
              Mr. Harmeet Singh Ruprah, D.A.G.
              Ms. Mrinal Gopal Elker, AOR
              Mr. Mukesh Verma, Adv.

              Mr. Atmaram N.S. Nadkarni, Sr. Adv.
              Dr. Harsh Pathak, Adv.
              Ms. Shaveta Mahajan, AOR
              Mr. Mohit Choubey, Adv.
              Mr. Santosh Rebello, Adv.

              Mr. Adarsh Tripathi, Adv.
              Mr. Ajitesh Garg, Adv.
              Mr. Vikram Singh Baid, Adv.
              Ms. Alka Sinha, Adv.
              Mr. Anuvrat Sharma, AOR

     UPON hearing the counsel the Court made the following
                        O R D E R

List on 15th January, 2025.

(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 2