Supreme Court - Daily Orders
The M.P. Public Service Commission vs Deepak Singhal on 4 September, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.119 COURT NO.6 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6103/2024
THE M.P. PUBLIC SERVICE COMMISSION Appellant(s)
VERSUS
DEEPAK SINGHAL & ANR. Respondent(s)
WITH C.A. No. 6104-6105/2024
C.A. No. 6106-6107/2024
(IA No. 127822/2018 - INTERVENTION APPLICATION)
Date : 04-09-2024 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Appellant(s)
Mr. Atmaram N.S. Nadkarni, Sr. Adv.
Dr. Harsh Pathak, Adv.
Ms. Shaveta Mahajan, AOR
Mr. Mohit Choubey, Adv.
Mr. Santosh Rebello, Adv.
Mr. Gaurav, AOR
Mr. Adarsh Tripathi, Adv.
Mr. Ajitesh Garg, Adv.
Mr. Vikram Singh Baid, Adv.
Mr. Prakash Pathak, Adv.
Mr. Gaurav Srivastava, Adv.
For Respondent(s)
Mr. Shuchi Singh, AOR
Mr. Sanjay Kumar Dubey, AOR
Ms. Shuchi Singh, Adv.
Mr. Rakesh Kumar Tewari, Adv.
Mr. Vivek Kumar Pandey, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Ujjwala Krishna, Adv.
Signature Not Verified
Mr. Nirmit Bhalla, Adv.
Digitally signed by
Anita Malhotra
Date: 2024.09.05
18:12:35 IST
Reason:
1
Mr. Harmeet Singh Ruprah, D.A.G.
Ms. Mrinal Gopal Elker, AOR
Mr. Mukesh Verma, Adv.
Mr. Atmaram N.S. Nadkarni, Sr. Adv.
Dr. Harsh Pathak, Adv.
Ms. Shaveta Mahajan, AOR
Mr. Mohit Choubey, Adv.
Mr. Santosh Rebello, Adv.
Mr. Adarsh Tripathi, Adv.
Mr. Ajitesh Garg, Adv.
Mr. Vikram Singh Baid, Adv.
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 15th January, 2025.
(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 2