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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(2)(c) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(c)expressions referring to "writing" shall include printing, typing, lithography, photography and other methods of representing or reproducing words in a visible form; and