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Punjab-Haryana High Court

Jarnail Singh Dhami vs Maninder Kaur on 30 April, 2015

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                          AT CHANDIGARH

                                            Civil Revision No. 2928 of 2015 (O&M)
                                            Date of decision: 30.4.2015


           Jarnail Singh Dhami
                                                                    .. Petitioner

                     v.
           Maninder Kaur
                                                                    .. Respondent



           CORAM:               HON'BLE MR. JUSTICE RAJESH BINDAL

           Present:             Mr. Karamjit Singh Maangat, Advocate for the petitioner.
                                                  ...

Rajesh Bindal J.

Learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition.

Ordered accordingly.

(Rajesh Bindal) Judge 30.4.2015 mk MANOJ KUMAR 2015.05.01 09:27 I attest to the accuracy and authenticity of this document