Punjab-Haryana High Court
Jarnail Singh Dhami vs Maninder Kaur on 30 April, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Revision No. 2928 of 2015 (O&M)
Date of decision: 30.4.2015
Jarnail Singh Dhami
.. Petitioner
v.
Maninder Kaur
.. Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Karamjit Singh Maangat, Advocate for the petitioner.
...
Rajesh Bindal J.
Learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition.
Ordered accordingly.
(Rajesh Bindal) Judge 30.4.2015 mk MANOJ KUMAR 2015.05.01 09:27 I attest to the accuracy and authenticity of this document