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State of Tripura - Section

Section 88 in Tripura Excise Rules, 1962

88. Procedure for stock-taking.

- For taking periodical stock, the gauging of spirit in vats or casks may be done by dip-rod measurement, weighment, or by such method as may be prescribed by the Excise Commissioner. Whenever, by bung-rod measurement the deficiency in any cask is found to be excessive, the whole contents of the cask shall be promptly measured by litre measures and the actual deficiency accurately ascertained.