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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Uttar Pradesh - Subsection

Section 133(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (6), for the words ^^fjlhoj dysDVj the words and punctuation mark fjlhoj] dysDVj and for the word ^^lesa the word les shall be substituted;