Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961 1. [Section 44]. - (a) These rules may be called the Uttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961.(b)They shall come into force at once.
