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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 239(2) in Arunachal Pradesh Municipal Act, 2007

(2)The State Municipal Advisory Committee shall consist of not more than twenty-one members to represent the interest of commerce, industry, transport, agriculture, labour, consumers of civic services, Municipalities, non-governmental organizations and academic and research bodies in the municipal affairs sector.