Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Assam - Subsection Section 5(iii) in Assam Brick Kilns Establishment and Regulation Rules, 2013 (iii)The brick unit shall install and operate adequate pollution control measures such as gravity chamber, water sprayers etc. at strategic locations.
