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State of Jharkhand - Section

Section 271 in Bihar Education Code, 1961

271. Record of examinations on Admission.

- When a pupil is examined on admission to a school under Article 267 of the Code the examining officers' opinion and recommendations must be duly recorded and signed by them and initialled by the Headmaster/Principal in a register kept for the purpose. The Headmaster/Principal will record in the same register the class to which the pupil is admitted. This register must invariably be shown to the inspecting officer when he visits the school.(D.P.I.'s circular no. 41, dated the 12th September 1917.)