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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(e) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

(e)the manner of registration under Section 9, the period within which such registration shall be made, and the fee payable under subsection (2) thereof;