Telangana High Court
Secretariaty Genral,Apseb Empl ... vs Managing Director,Ap Transco,Hyd on 8 October, 2018
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
W.P.No.24565 OF 2002
ORDER
On 04.10.2018, none appeared and there was no representation on behalf of the petitioner. Hence, the matter was directed to be listed under the caption "for dismissal". Today also, when the matter is taken up for hearing, none appears and there is no representation on behalf of the petitioner. It appears that the petitioner is not interested in prosecuting the matter.
Hence, the Writ Petition is dismissed for non-prosecution. No costs.
Miscellaneous petitions, if any, pending shall stand closed.
________________________________________ JUSTICE ABHINAND KUMAR SHAVILI 8th October, 2018 rkk