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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Gujarat - Subsection

Section 76(2)(a) in Gujarat Public Trusts Act, 2011

(a)the total balance (whether in cash, securities or in any other form) standing to the credit of any endowment held by the State Government immediately before such endowment or the management thereof was transferred to, and vested in, the members of the committee under section 62;