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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Madhya Pradesh - Subsection

Section 192(c) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(c)When a member has to perform work in the interest of the Board on different days within internal of less than three days, travelling and daily allowance claims for the intervening days, shall be restricted to only daily allowance for the intervening days.