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State of Odisha - Section

Section 145 in Orissa Municipal Rules, 1953

145.

As soon as possible after the close of the year and not later than the 15th April following, the totals of the receipts and expenditure of the years as worked out in the last columns of the register (Form Nos. XXII and XXIII) shall be posted into the annual account in Form No. XXIVEstablishment Audit Register