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[Cites 0, Cited by 0] [Section 316(1)] [Section 316] [Entire Act]

State of Rajasthan - Subsection

Section 316(1)(b) in Rajasthan Municipalities Act, 2009

(b)to retain the management and maintenance of any such work or to entrust the same, in whole or in part, to the Municipality or resume the same from the Municipality;