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National Green Tribunal

Mass Empowerment And Guidance ... vs The Kayalpattinam Municipality on 6 July, 2023

Author: K. Satyagopal

Bench: K. Satyagopal

Item No.2:-

                BEFORE THE NATIONAL GREEN TRIBUNAL
                     SOUTHERN ZONE, CHENNAI

                       Thursday, the 06th day of July 2023

                            (Through Video Conference)

                    Original Application No. 12 of 2021 (SZ)


IN THE MATTER OF:


      Mass Empowerment and Guidance Association
      Reg No: 75/2016
      Rep by its Secretary Mr. Mohamed Salihu
      2C, Thaika Street, Kayalpatnam,
      Thoothukudi District.
                                                               ...Applicant(s)

                                      Versus


   1. The Kayalpattinam Municipality,
      Rep by its Commissioner,
      Municipal Office, 49, Mutharamman Kovil Street,
      Kayalpattinam- 628204


   2. The District Collector,
      Chairman,
      District Coastal Zone Management Authority,
      District Collectorate,
      Thoothukudi.


   3. The District Environmental Engineer,
      Tamil Nadu Pollution Control Board,
      C7 & C9, SIPCOT Industrial Complex,
      Meelavittan,Thoothukudi.



   4. The Tamil Nadu Coastal Zone Management Authority,
      Rep by its Director, Department of Environment,
      No.1, Jeenis Road, Panagal Building,
      Ground Floor, Saidapet,
      Chennai- 600015.


   5. Director of Municipal Administration,
      No. 78, Urban Administrative Building,
      Santhome High Road,
      Chennai- 600028.
    For Applicant(s):              Mr. A. Yogeshwaran.

   For Respondent(s):             Mr. S. Saravanan for R1.
                                  Dr. D. Shanmughanathan for R2 & R4.
                                  Mr. S. Sai Sathya Jith for R3.

CORAM:

HON'BLE SMT. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER




                                   ORDER

1. The Original Application was disposed of on 21.11.2022 and the matter was posted for reporting compliance.

2. Today, the Commissioner - Kayalpattinam Municipality has filed the compliance report which is accepted by the learned counsel for the applicant also. Hence, recording the compliance report, the matter is closed.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.12/2021(SZ), 06th July 2023. Mn.