Allahabad High Court
Rajat Singh Patel (Juvenile) vs State Of U.P. And Anr. on 23 July, 2019
Author: Raj Beer Singh
Bench: Raj Beer Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 69 Case :- CRIMINAL REVISION No. - 2321 of 2019 Revisionist :- Rajat Singh Patel (Juvenile) Opposite Party :- State Of U.P. And Anr. Counsel for Revisionist :- Ramesh Kumar Mishra Counsel for Opposite Party :- G.A. Hon'ble Raj Beer Singh,J.
As per office report, notice was issued to opposite party no.2 but service report is still awaited.
As prayed by the learned counsel for the revisionist, list this case on 02.08.2019.
Order Date :- 23.7.2019 T.S.