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Gujarat High Court

Hardik @ Modi Narendrabhai Batukbhai ... vs State Of Gujarat on 25 November, 2025

Author: Nikhil S. Kariel

Bench: Nikhil S. Kariel

                                                                                                           NEUTRAL CITATION




                            R/CR.A/2978/2025                                 ORDER DATED: 25/11/2025

                                                                                                            undefined




                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              R/CRIMINAL APPEAL (TEMPORARY BAIL) NO. 2978 of 2025

                      ==========================================================
                       HARDIK @ MODI NARENDRABHAI BATUKBHAI SHUKAL THRO SHUKAL
                                          POOJA HARDIKBHAI
                                                 Versus
                                       STATE OF GUJARAT & ORS.
                      ==========================================================
                      Appearance:
                      PARTY IN PERSON(5000) for the Appellant(s) No. 1
                      MR MANAN MAHETA, APP for the Opponent(s)/Respondent(s) No. 1
                      ==========================================================

                           CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                                         Date : 25/11/2025

                                                           ORAL ORDER

Party in person does not press the present application.

Hence, the present application is disposed of as not pressed.

(NIKHIL S. KARIEL,J) PD Page 1 of 1 Uploaded by MS.PARUL DUTTA(HCD0073) on Wed Nov 26 2025 Downloaded on : Wed Nov 26 21:53:02 IST 2025