Gujarat High Court
Hardik @ Modi Narendrabhai Batukbhai ... vs State Of Gujarat on 25 November, 2025
Author: Nikhil S. Kariel
Bench: Nikhil S. Kariel
NEUTRAL CITATION
R/CR.A/2978/2025 ORDER DATED: 25/11/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL APPEAL (TEMPORARY BAIL) NO. 2978 of 2025
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HARDIK @ MODI NARENDRABHAI BATUKBHAI SHUKAL THRO SHUKAL
POOJA HARDIKBHAI
Versus
STATE OF GUJARAT & ORS.
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Appearance:
PARTY IN PERSON(5000) for the Appellant(s) No. 1
MR MANAN MAHETA, APP for the Opponent(s)/Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL
Date : 25/11/2025
ORAL ORDER
Party in person does not press the present application.
Hence, the present application is disposed of as not pressed.
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