Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 47 in The Haryana Children Act, 1974 47. Cognizance of certain offences. - Offences punishable under sections 40, 41, 43, 44, 45 and 46 shall be cognizable.
