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Madhya Pradesh High Court

Dr. Pawan Singh Sisodia vs Vice Chancellor Of Jnkvv on 11 May, 2018

                 THE HIGH COURT OF MADHYA PRADESH
                            WP-8465-2017
                     (DR. PAWAN SINGH SISODIA Vs VICE CHANCELLOR OF JNKVV)


   3
   Jabalpur, Dated : 11-05-2018
  Shri Anand Kumar Shukla, counsel for the petitioner.
  Shri Prateek Dubey, counsel for the respondents.

I.A.No.14595/17 and 14596/17 are taken-up.

sh In absence of opposition from Shri Dubey, IAs are allowed. Necessary corrections be made within seven working days. Amended petition and e ad annexures be filed within same time. On payment of PF within seven days, notice on amended petition be issued to said respondents.

Pr (SUJOY PAUL) a JUDGE hy ad M MKL of Digitally signed by rt MANOJ KUMAR LALWANI Date: 2018.05.11 17:38:52 ou +05'30' C h ig H