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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(m) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(m)“insurance product” or “product” means any contract of insurance sold or proposed to be sold to a policy holder or prospect, as the case may be;