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State of Punjab - Section
Section 23 in The Punjab Non-Trading Companies Rules, 1963
23. Office hours.
- The office of the Registrar shall observe such normal working hours as may be approved by the State Government and shall be open for the transaction of business with the public on all days except Sunday and other public holidays declared as such by the State Government, between the hours specified below :| (i) Witner season | 10.30 a.m. and 3.30 p.m. |
| (ii) Summer Season | 8.00 a.m. and 12.00 a.m. |