Supreme Court - Daily Orders
Sjb Properities Pvt Ltd vs Allahabad Bank And Ors on 13 January, 2016
ITEM NO.29 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 36308/2014
SJB PROPERITIES PVT LTD Petitioner(s)
VERSUS
ALLAHABAD BANK AND ORS (R.NO-1&3) Respondent(s)
(with appln. (s) for intervention and interim relief and office
report)
Date : 13/01/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Pawan Upadhyay, Adv.
Ms. Sharmila Upadhyay,Adv.
For Respondent(s)
Mr. Pankaj Jain, Adv.
Mr. Bijoy Kumar Jain,Adv.
Mr. Gaurav Agrawal,Adv.
Ms. Sushmita Banerjee, Adv.
Mr. Rabin Majumder,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 3 have already filed the counter affidavit.
Service of respondent No.4 is complete but none has entered appearance.
Fresh steps to be taken for service of respondent Nos.5 to 7 within four weeks.
The Ld. Advocate, Ms.Sushmita Banerjee, appearing on behalf of Mr.Rabin Majumder, Advocate-on-Record submits that an application for intervention has already been filed and from the perusal of the record, it is revealed that same is ordered Signature Not Verified to be considered by the Hon'ble Court with the main case.
Digitally signed by Rupam Dhamija Date: 2016.01.13 17:15:55 IST Reason:List again on 15.3.2016.
(PAWAN DEV KOTWAL) Registrar