Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 47 in The Rajasthan Municipalities Accounts Rules, 1963 47. Live-stock. - A register of live-stock shall be maintained in form No. 24. The register shall be written up every year and as a new purchases or write off are made.
