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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Regulation of Coaching Act, 2002

(1)The Competent Officer may, at any time, for sufficient cause cancel or suspend a certificate or registration granted under Section 3 :Provided that no order under this sub-section shall be passed,-
(a)except after giving to the person concerned an opportunity of showing cause; and
(b)unless it appears to the Competent Officer that the person concerned has violated the condition specified in Section 4.