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Himachal Pradesh High Court

Ram Dass vs . Meer Chand on 12 January, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Ram Dass Vs. Meer Chand Cr. Revision No.21 of 2023 .

12.01.2023 Present: Ms. Rekha Bansal, Advocate, vice Mr. K.B. Khajuria, Advocate, for the petitioner.

Cr. Revision No.21 of 2023 Issue notice to the respondent, returnable for 24.04.2023, on taking steps within a week.

rCr.MP No.201 of 2023 `Notice in the above terms. In the event of the petitioner depositing 50% of the cheque amount, which shall include amount, if any, earlier deposited with the Registry of this Court, the petitioner shall be at liberty to make a mention for suspension of the sentence.

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(Ajay Mohan Goel) Judge 12th January, 2023 (pathania) ::: Downloaded on - 12/01/2023 20:38:34 :::CIS