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Gujarat High Court

Bhagwati Developers Through Its ... vs Dineshkumar Dahyabhai Leuva on 26 July, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                     C/CA/5490/2017                                                 ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 5490 of 2017

                In CIVIL REVISION APPLICATION (STAMP NO.) NO. 136 of 2017

         ==========================================================
          BHAGWATI DEVELOPERS THROUGH ITS PARTNERS. & 1....Applicant(s)
                                  Versus
                 DINESHKUMAR DAHYABHAI LEUVA....Respondent(s)
         ==========================================================
         Appearance:
         MS. KITTY S MEHTA, ADVOCATE for the Applicant(s) No. 1 - 1.2 , 2
         RULE NOT RECD BACK for the Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                          Date : 26/07/2017


                                           ORAL ORDER

Let the service of rule be awaited upto 01.08.2017.

(BELA M. TRIVEDI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Jul 27 00:48:02 IST 2017