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State of Jharkhand - Section

Section 268 in Bihar Education Code, 1961

268. Admission of Aboriginals, Harijans and Backward Muslims.

- The cases of admission of Aboriginals, Harijans and Backward Muslims should be considered sympathetically and somewhat leniently and a fair number of them consistent with the minimum standard of attainment should be admitted. The Headmaster/Principal should not refuse admissions to these students.Note. - In the case of Adivasis,-Headmaster/Principal should not only refuse admissions of Adivasis but should also give them preference in admission over boys from other sections of the communities.(D.P.I.'s letter no. 5112, dated 10th June 1947 no, 7900, dated the 24th September 1948, and no. 14484, dated the 9th July 1952.)