Supreme Court - Daily Orders
Central Transmission Utility Of India ... vs Summit Binani on 6 August, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
CA Nos. 2216-2217/2025
ITEM NO.15 COURT NO.13 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 2216-2217/2025
CENTRAL TRANSMISSION UTILITY OF INDIA LIMITED Appellant(s)
VERSUS
SUMMIT BINANI & ANR. Respondent(s)
(FOR ADMISSION, IA No. 34965/2025 - EX-PARTE STAY and IA No. 34963/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES) Date : 06-08-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Appellant(s) :
Mr. Tushar Mehta, S.G. (N/P) Mr. M.G. Ramachandran, Sr. Adv. Ms. Ranjitha Ramachandran, Adv. Mr. Aneesh Bajaj, Adv.
Mr. Somesh Chandra Jha, AOR Ms. Saumya Dwivedi, Adv. Mr. Akash Kishore, Adv.
Mr. Animesh Rajoriya, Adv. For Respondent(s) :
Mr. Gopal Jain, Sr. Adv.
Mr. S.S. Shroff, AOR Mr. Vaijayant Paliwal, Adv. Ms. Charu Bansal, Adv.
Ms. Kirti Gupta, Adv.
Mr. Uday Khare, Adv.
Ms. Srideepa Bhattachharyya, Adv. Ms. Neha Shivhare, Adv.
Mr. Vikash Kumar Jha, Adv. M/s. Cyril Amarchand Mangaldas, AOR UPON hearing the counsel, the Court made the following Signature Not Verified O R D E R Digitally signed by Deepak Guglani Date: 2025.08.07 17:14:51 IST Reason: We are informed that certain documents were e-filed yesterday but the same have not been placed on record.1
CA Nos. 2216-2217/2025 Registry shall verify and place the aforestated documents on record.
Re-list on 13.08.2025.
(DEEPAK GUGLANI) (PREETI SAXENA) AR-cum-PS COURT MASTER (NSH) 2