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Central Information Commission

Mrch Babu vs Employees Provident Fund Organisation on 4 February, 2016

                        CENTRAL INFORMATION COMMISSION
                           Club Building (Near Post Office)
                         Old JNU Campus, New Delhi - 110067
                                Tel: +91-11-26101592

                                                            File No. CIC/BS/A/2015/000127/9665
                                                                              04 February 2016
Relevant Facts emerging from the Appeal:

Appellant                               :      Mr. Ch. Babu,
                                               S/o - Ch. Srinivasulu,
                                               Diguvamelpak, Polireddy Palem,
                                               Doravarisatram, SPSR Nellore Dt.
                                               A.P - 524123

Respondent                               :     CPIO / RFPC - II
                                               EPFO,
                                               Regional Office
                                               Bhavishyanidhi Bhawan, 3-4-763,
                                               Barkatpura, Hyderabad - 500027

RTI application filed on                :      17/10/2014
PIO replied on                          :      10/11/2014
First appeal filed on                   :      21/11/2014
First Appellate Authority order         :      16/12/2014
Second Appeal dated                     :      05/01/2015

Information sought

:

1. Certified copy of details sheet of PF of Ch. Babu ID No. AP/HYD/003750 5/000/0004310.

Worked in M/s Tops Security Ltd., Plot No 4B, besides lant to KFC, Vasvi Colony Room No. 4, Vikrampuri, Secunderabad 500 015.

2. If, claim is not received, provide a certified copy of my PF claim status under 2 (f) of RTI 2005 by obtaining information from M/s Tops Security Ltd., Plot No. 4B, besides lane to KFC, Vasavi Colony Room No. 4Vikrampuri, Secunderabad 500 015.

Grounds for the Second Appeal:

The CPIO has not provided the desired information.

Relevant Facts emerging during Hearing:

The following were present Appellant: Absent Respondent: Mr. Ravindra Kumar CPIO through VC M: 09490222448 The CPIO stated that the appellant's RTI application dated 17/10/2014 was responded vide letter dated 10/11/2014 and the reply has been upheld by the FAA vide order dated 16/12/2014. He informed that subsequently the appellant's PF claim aggregating Rs.67564/- was settled on 17/10/2015 and his pension amount of Rs.23522/- has also been paid on 12/10/2015. The appellant is not present for canvassing his case/contesting the CPIO's submissions.

Decision notice:

From the CPIO's submissions and after review of the appellant's RTI queries and reply thereto it is apparent that the relevant information has been provided.

The matter is closed.

BASANT SETH Information Commissioner Authenticated true copy:

(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2