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[Cites 0, Cited by 0] [Section 3D] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3D(ii) in Jammu and Kashmir Panchayati Raj Act, 1989

(ii)to identify or select persons as beneficiaries under poverty alleviation and other programmes, in order of priority out of the persons identified by the various Ward Majlis coming under its jurisdiction ;