Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Arunachal Pradesh - Subsection Section 17(3) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012 (3)The Registrar shall be the Member Secretary of the Board of Management and Academic Council but he shall not have the right to vote.
