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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(b) in THE DIGITAL PERSONAL DATA PROTECTION ACT, 2023

(b)in section 81, in the proviso, after the words and figures “the Patents Act, 1970”, the words and figures “or the Digital Personal Data ProtectionAct, 2023”shall be inserted; and