Supreme Court - Daily Orders
Greens Power Equipment (China) Co.Ltd. vs Sarvanthi Infratech Pvt Ltd on 14 February, 2014
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ITEM NO.403 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ARBITRATION PETITION NO. 32 OF 2013
GREENS POWER EQUIPMENT (CHINA) CO.LTD. Petitioner(s)
VERSUS
SARVANTHI INFRATECH PVT LTD Respondent(s)
Date: 14/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
For Petitioner(s)
Mr. Atul Kumar, Adv.
Mr. Arun Gaurs, Adv.
Mr. S.K. Verma,Adv.
For Respondent(s)
Ms. Ankita Amrapali, Adv.
Ms. Divya Roy,Adv.
UPON hearing counsel the Court made the following
O R D E R
As prayed for, the matter is adjourned for two weeks.
[Nidhi Ahuja] [Indu Bala Kapur]
Court Master Court Master