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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2)(xxiv) in The Haryana Municipal Common Lands (Regulation) Rules, 1976

(xxiv)Wells, hand-pumps, waterworks, piaos (water huts) or any other water lifting device;