Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 46 in Orissa Human Rights Commission (Procedure) Regulations, 2003 46. Forms and Annexures. - The forms and annexures referred to these Regulations shall be deemed to be a part of these Regulations.
