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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(a) in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975

(a)Whether any property belonging, or any right, liability or obligation attaching to the undertaking, vests in the Government;