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[Cites 0, Cited by 0] [Section 457(10)] [Section 457] [Entire Act]

State of Gujarat - Subsection

Section 457(10)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)the naming or numbering of streets and public places and the numbering of [premises] [This word was substituted for the word 'Buildings' by Bombay 22 of 1956, Section 8(1).].